Patna High Court - Orders
Vijay Choudhary @ Vijay Shankar ... vs State Of Bihar on 1 August, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
Cr.Misc. No.27179 of 2009
1. Vijay Choudhary @ Vijay Shankar Choudhary, S/O-Late Jagarnath Choudhary.
2. Sarvesh Choudhary, S/O-Vijay Choudhary
3. Rubi Devi, W/O- Vijay Choudhary
All resident of Village-Sonbarsha Rahimpur, P.S.-Khagariya, Mufassil, District-Khagariya
...........Petitioners
Versus
1. The State Of Bihar .........Opposite Party
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03 01.08.2011None responds on behalf of the petitioners on repeated call.
Accordingly, this criminal miscellaneous case stands dismissed for non-prosecution.
Let this order be communicated to the court of Shri S.K. Pandey, Judicial Magistrate, 1st Class, Khagaria in connection with Complaint Case No. 378 (C) of 2008.
SHAHZAD ( Hemant Kumar Srivastava, J.)