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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Jharkhand - Subsection

Section 51(2) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(2)The transaction of business of the Steering Committee may also be convened by circulation in case of urgency and such transaction of business shall have the same effect as if it had been transacted at a formal meeting.