Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Himachal Pradesh - Subsection Section 5(c) in The Himachal Pradesh Ceiling on Land Holdings Act, 1972 (c)[ lands belonging to Land Mortgage Banks, the State and Central Co-operative Banks and any other Banks.] [Substituted by section 4 ibid.]
