Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 112] [Entire Act]

Union of India - Subsection

Section 112(2) in The Coal Mines Regulations, 2011

(2)The manager shall hand over copies of the Transport rules to all supervisory officials concerned including the assistant managers and shall also post such copies at all conspicuous places in the mine in language(s) comprehensible by the workers.