Customs, Excise and Gold Tribunal - Bangalore
M/S Artech Power Products, Ltd. vs Cce, Cochin on 23 February, 2001
ORDER
Shri G.A. Brahma Deva
1. Case called, none appeared on behalf of the appellants inspite of the notice. It appears that the party is not interested in pursuing the appeals. Accordingly, these two appeals are dismissed for non-prosecution.