Section 15 in The M.P. Civil Services (General Conditions of Services) Rules, 1961
15. Safeguards.
- Nothing in these rules or in any order issued under them shall have the effect of depriving any person of any right or privilege to which he is entitled-(a)by or under any law for the time being in force; or(b)by its terms of any contract or agreement subsisting between such person and the Government at the commencement of these rules.
