Calcutta High Court
Angelo Brother Limited (In Liqn.) vs Bennett on 29 March, 2017
Author: Aniruddha Bose
Bench: Aniruddha Bose
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CA 110 of 2017
CP 90 of 1983
In the matter of:
ANGELO BROTHER LIMITED (IN LIQN.)
AND
BENNETT, COLEMAN & COMPANY LIMITED
VERSUS
ANGELO BROTHERS LIMITED (IN LIQN) & ANR.
AND
CA 111 of 2017
CP 90 of 1983
In the matter of:
ANGELO BROTHER LIMITED (IN LIQN.)
AND
BENNETT, COLEMAN & COMPANY LIMITED
VERSUS
ANGELO BROTHERS LIMITED (IN LIQN) & ORS.
AND
CA 138 of 2017
CP 90 of 1983
In the matter of:
ANGELO BROTHER LIMITED (allegedly IN LIQN.)
AND
KAUSHIK NATH
VERSUS
HUNGERFORD INVESTMENT TRUST LIMITED & ORS.
AND
CA 139 of 2017
CP 90 of 1983
In the matter of:
ANGELO BROTHER LIMITED (allegedly IN LIQN.)
AND
KAUSHIK NATH
VERSUS
HUNGERFORD INVESTMENT TRUST LIMITED & ORS.
AND
CA 141 of 2017
CP 90 of 1983
In the matter of:
ANGELO BROTHER LIMITED (allegedly IN LIQN.)
AND
KAUSHIK NATH
VERSUS
ANGELO BROTHER LIMITED (IN LIQN.) & ORS.
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
Date : 29th March, 2017.
Mr. Joydeep Kar, Sr. Adv.
Mr. Nirmalya Dasgupta, Adv.
Mr. S. Nigam, Adv.
Mr. Palash Mukherjee, Adv.
The Court : Accommodation is prayed for by Mr. Mukherjee, learned advocate, on
the ground of Mr. Khosla, learned advocate appearing for the respondents.
Let all these matters be listed on 18th April, 2017.
(ANIRUDDHA BOSE, J.) sm