Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(2) in The West Bengal Factories Rules, 1958

(2)They shall be situated, unless otherwise approved in writing by the Inspector, within the factory precincts and so located that -
(a)every worker may have ready access thereto, and
(b)no effluvia therefrom can arise within a workroom.