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[Cites 0, Cited by 4] [Section 70] [Entire Act]

NCT Delhi - Subsection

Section 70(2) in The Delhi Co-Operative Societies Act, 2003

(2)If any question arises whether a dispute referred to the Registrar under this section is or is not a dispute touching the constitution, management or the business of a co-operative society, the decision thereon of the Registrar shall be final and shall not be called in question in any court.