Supreme Court - Daily Orders
Principal Commissioner Of Income Tax 2 ... vs M/S Indusind Bank Ltd on 15 November, 2019
Bench: Indira Banerjee, B.R. Gavai
ITEM NO.14 COURT NO.17 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).37552/2019
(Arising out of impugned final judgment and order dated 22-04-2019
in ITA No. 389/2017 passed by the High Court Of Judicature At
Bombay)
PRINCIPAL COMMISSIONER OF INCOME TAX 2 MUMBAI Petitioner(s)
VERSUS
M/S INDUSIND BANK LTD Respondent(s)
(With IA No.169407/2019-CONDONATION OF DELAY IN FILING and IA
No.169411/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )
Date : 15-11-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. K.M. Natraj, ASG
Mr. Jitin Singhal, Adv.
Mr. Anirudh Bhakru, Adv.
Mr. Amit Kumar, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay of 88 days in filing the special leave petition is condoned.
Issue notice.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.11.15 16:30:37 IST Reason: