Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Jharkhand - Subsection Section 12(2) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011 (2)Every self declaration received in Form-1 shall be placed by the District Education Superintendent in public domain within fifteen days of its receipt.
