Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 4A in Bihar Preservation and Improvement of Animals Act, 1955 4A. Ban on export. - No person shall export cows, she-buffaloes, calves, heifers, buffalo-calves, buffallo-heifers, buffalo, bulls and bullocks from the State of Bihar.
