Section 5(1) in The Vidarbha Irrigation Development Corporation Act, 1997

[Cites 0, Cited by 1] [Section 5] [Entire Act]

(1)There shall be an Executive Committee consisting of the following members namely:-

(a)	Managing Director of the Corporation	Chairman
(b)	Executive Director of the Corporation	Member
(c)	Chief Engineer, Irrigation Department, Nagpur	Member
(d)	Chief Engineer, (Gosikhurd), Irrigation Department, Nagpur	Member
(e)	Chief Accounts and Finance Officer of the Corporation.	Member
(f)	Superintending Engineer of the Corporation	Member-Secretary.

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