Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 168] [Entire Act] State of West Bengal - Subsection Section 168(13) in West Bengal Municipal (Building) Rules, 2007 (13)Rain Water Harvesting (Roof Top Rain Water Harvesting (RWH) Roof top RWH system shall form a part of all buildings and shall have to be included in the plan in a distinctive manner.
