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State of Karnataka - Section

Section 6 in The Prevention Of Destruction And Loss Of Property Act, 1981

6. Repeal and savings.-

(1)The Prevention of Destruction and Loss of Property Ordinance, 1981 (Karnataka Ordinance 15 of 1981) is hereby repealed.
(2)Notwithstanding such repeal anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act.