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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(i) in Powerloom Registration Funds Rules, 1992

(i)the Board shall arrange for the maintenance of regular works of accounts regarding the financial transactions of the Fund and for the maintenance of book in which minutes of the proceedings of the Board and its meetings shall be recorded.