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State of Chattisgarh - Section

Section 20 in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

20. Appointment of Returning Officer.

- The Commission or when so authorized by Commission, the District Election Officer shall appoint an officer of the State Government not below the rank of a Naib Tahsildar as a Returning Officer for every election to fill a seat in any Panchayat other than the Zila Panchayat :Provided that nothing in this rule shall prevent the commission or the District Election Officer from appointing same person to be a Returning Officer for election of more than one Panchayat.