Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Haryana - Subsection Section 17(1) in Haryana Nurses Registration Council Staff Regulations, 2000 (1)The employees of the Council shall retire on attaining the age of fifty-eight years. The retirement age will be as per Government Rules on the subject from time to time.
