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[Cites 0, Cited by 1] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(2) in The Bihar Private Medical (Indian System of Medicine) College (Taking Over) Act, 1985

(2)The State Government will set up one or more committees of experts and knowledgeable persons which will examine the bio-data of each member of the teaching staff and ascertain whether appointment, promotion or confirmation was made in accordance with the Act, Statute or Regulations of the University concerned and in keeping with the guidelines laid down by the Indian Medical Council of India and take into consideration all other relevant materials including length of his service in the College; and submit its report to the State Government.