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Bombay High Court

Swararaj @ Raj Shrikant Thackeray vs The State Of Maharashtra on 9 May, 2024

Author: Mangesh S. Patil

Bench: Mangesh S. Patil

                                       {1}                929-appln-1945-2024

            IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                      BENCH AT AURANGABAD

             929 CRIMINAL APPLICATION NO. 1945 OF 2024

                       Swararaj @ Raj Shrikant Thackeray
                                   VERSUS

                     The State Of Maharashtra
                                  .....
Mr. Rajendra Shirodkar, Senior Advocate a/w. Mr. Sayaji Nangre i/by.
Mr. A.S. Shejwal, Advocate for applicant
Mr. M.M. Nerlikar, Addl. PP for respondent
                                 .......

                              CORAM :        MANGESH S. PATIL &
                                             SHAILESH P. BRAHME, JJ.
                                 DATE :      09.05.2024

PER COURT :

1. Issue notice for final disposal to respondents returnable on 20 June, 2024. Learned APP waives service of notice for respondent.

(SHAILESH P. BRAHME, J.) (MANGESH S. PATIL , J.) Bhagyawant Punde