Bombay High Court
Swararaj @ Raj Shrikant Thackeray vs The State Of Maharashtra on 9 May, 2024
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
{1} 929-appln-1945-2024
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
929 CRIMINAL APPLICATION NO. 1945 OF 2024
Swararaj @ Raj Shrikant Thackeray
VERSUS
The State Of Maharashtra
.....
Mr. Rajendra Shirodkar, Senior Advocate a/w. Mr. Sayaji Nangre i/by.
Mr. A.S. Shejwal, Advocate for applicant
Mr. M.M. Nerlikar, Addl. PP for respondent
.......
CORAM : MANGESH S. PATIL &
SHAILESH P. BRAHME, JJ.
DATE : 09.05.2024 PER COURT :
1. Issue notice for final disposal to respondents returnable on 20 June, 2024. Learned APP waives service of notice for respondent.
(SHAILESH P. BRAHME, J.) (MANGESH S. PATIL , J.) Bhagyawant Punde