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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Himachal Pradesh - Subsection

Section 35(1)(f) in Himachal Pradesh General Sales Tax Act, 1968

(f)has in his possession any form issued under the Act on payment by the Government which has not been obtained by him or by his principal or by his agent in accordance with the provisions of this Act or any rules made thereunder; or