Section 9(1)(c) in Sanskrit College and University, West Bengal Act, 2015

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State of West Bengal - Subsection

Section 9(1)(c) in Sanskrit College and University, West Bengal Act, 2015

(c)The Search committee shall be constituted in the following manner:-

(i)an academician, not below the rank of the Vice-chancellor of a Central or State-aided University or the Director of a National institute of higher learning, to be nominated by the Chancellor in consultation with the Minister, who shall be the Chairperson of the Committee;

(ii)an academician, not below the rank of a Professor of a Central or State aided University or National institute of higher learning, to be nominated by the State Government;

(iii)an academician not below the rank of a Professor of a Central or State- aided University or National institute of higher learning, to be nominated by the Governing Board:

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State of West Bengal - Subsection

Section 9(1)(c) in Sanskrit College and University, West Bengal Act, 2015