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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(4) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(4)The licensee shall not draw or use the attenuate wash until it has been gauged and proved by the distillery officer. When he draws it, the distillery officer shall enter the particulars regarding quantity drawn and the still into which it is drawn in a register in Form D-7.