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[Cites 0, Cited by 0] [Section 76A] [Entire Act]

State of Haryana - Subsection

Section 76A(o) in Haryana Co-operative Societies Rules, 1989

(o)The amount left after meeting the liabilities, shall be disposed of by a person authorised by the Registrar in this regard in the manner prescribed in Chapter-XV of these Rules pertaining to winding up of cooperative society.