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Union of India - Section

Section 1 in The Nationalised Banks (Management And Miscellaneous Provisions) Scheme, 1970

1. Short title and commencement. - (1) This Scheme may be called the Nationalised Banks (Management and Miscellaneous Provisions) Scheme, 1970.

(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.