Section 30 in Kerala University of Fisheries and Ocean Studies Act, 2010

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- The following shall be the Officers of the University, namely :-

(i)The Chancellor;

(ii)The Pro-Chancellor;

(iii)The Vice Chancellor;

(iv)The Pro-Vice Chancellor;

(v)The Dean

(vi)The Registrar

(vii)The Finance Officer

(viii)The University Engineer;

(ix)The Librarian;

(x)The Director of Research;

(xi)The Director of Extension;

(xii)The Controller of Examinations;

(xiii)Director of Schools;

(xiv)Heads of Departments; and

Such other Officers in the service of the University as may be prescribed in the Statutes.

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