Allahabad High Court
U.P.S.R.T.C. And Another vs Smt. Rambeti And Others on 29 May, 2013
Author: Rakesh Tiwari
Bench: Rakesh Tiwari, Anjani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 121 of 2013 Appellant :- U.P.S.R.T.C. And Another Respondent :- Smt. Rambeti And Others Counsel for Appellant :- Lallan Verma Counsel for Respondent :- Ramesh Singh Hon'ble Rakesh Tiwari,J.
Hon'ble Anjani Kumar Mishra,J.
List has been revised. None has appeared on behalf of the appellant to press the delay condonation application.
The delay condonation application is rejected for non-prosecution.
As a consequence, the appeal also stands dismissed.
Order Date :- 29.5.2013 Priyanka