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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(9) in The M.P. Municipalities (Budget Estimates) Rules, 1962

(9)"E.-Contribution should be classified according to the object for which they are made, e.g., for schools under "D-Public Instruction", etc., contributions not made for any particular purpose for which no separate head is provided should be charged under this head.