Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 64 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

64. Loads [Sections of 8(2) and 25(2)(f)].

- In addition to the dead load the building shall be designed for the following live loads :-
No. Type of floors Minimum live load in lbs. per sq.ft. of area
1 Roofs (Flat) 30
2 Floors of residential or dwelling houses 40
3 Floors of tenements hospital wards
4 Stairs for the above mentioned classes of loading 40
  For (2) 40
  For (3) 40