Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Jharkhand - Subsection

Section 10(4)(a) in Jharkhand Lokayukta Act, 2001

(a)The complaint is frivolous or vexatious or is not made in good faith; or