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Allahabad High Court

Ramesh Kumar Maheshwari vs Central Institute Of Plastics ... on 28 July, 2017

Author: Sudhir Agarwal

Bench: Sudhir Agarwal





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1562 of 2014
 

 
Petitioner :- Ramesh Kumar Maheshwari
 
Respondent :- Central Institute Of Plastics Engineering & Technology Throu
 
Counsel for Petitioner :- Praveen Kumar
 
Counsel for Respondent :- Anurag Srivastava
 

 
Hon'ble Sudhir Agarwal,J.
 

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Praveen Kumar, learned counsel for petitioner has sought adjournment of the ground of his illness.

2. Passed over for the day.

Order Date :- 28.7.2017 Pachhere/-