Allahabad High Court
Ramesh Kumar Maheshwari vs Central Institute Of Plastics ... on 28 July, 2017
Author: Sudhir Agarwal
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SERVICE BENCH No. - 1562 of 2014 Petitioner :- Ramesh Kumar Maheshwari Respondent :- Central Institute Of Plastics Engineering & Technology Throu Counsel for Petitioner :- Praveen Kumar Counsel for Respondent :- Anurag Srivastava Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. Sri Praveen Kumar, learned counsel for petitioner has sought adjournment of the ground of his illness.
2. Passed over for the day.
Order Date :- 28.7.2017 Pachhere/-