Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(1)(c) in Calcutta Tramways Company (Acquisition of Undertaking) Act, 1976

(c)wilfully withholds or fails to furnish to the State Government [or the new company] any document in relation to the undertaking of the Company which may be in his possession, custody or control,