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State of West Bengal - Section

Section 5 in JIS University Act, 2014

5. Restrictions and obligations of the University.

(1)The tuition fees for professional courses such as Engineering and Technology, Management etc., in the University shall be such as may be determined by the State Government from time to time.
(2)The University shall allow free-ship in tuition fees to at least five percent of their total strength, to the students belonging to poor and economically backward classes.Note. - The relevant criteria for determining poor and economically backward class shall be such as may be determined by the State Government from time to time.
(3)The University shall compulsorily make provision for reservation of seats for the students domiciled in the State of West Bengal to the extent of at least twenty-five percent of the total number of students in the University.
(4)The University shall make provisions for reservation of non-teaching posts in the University for the persons domiciled in the State of West Bengal to the extent of at least fifty percent of the total number of non-teaching employees of the University.
(5)The University shall appoint adequate number of teachers and officers in the University for maintaining the academic standards specified and shall ensure that the qualifications of such teachers or officers of the University shall not be lower than as prescribed by the relevant Regulatory Bodies.
(6)The University shall compulsorily place in the public domain every information in relation to the University which would be of interest to the students and other stake holders inter alia, including the courses offered, number of seats under different quotas, fees and other charges, facilities and amenities offered, faculty in place and such other relevant information.