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Delhi High Court - Orders

Servotech Electricals Pvt Ltd vs Logix Infrastructure Pvt Ltd on 1 April, 2022

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

                          $~A-2
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    ARB.P. 733/2020 & I.A.11698/2020
                               SERVOTECH ELECTRICALS PVT LTD         ..... Petitioner
                                            Through: Mr. Amit Kumar Dubey, Advocate.

                                                 versus

                               LOGIX INFRASTRUCTURE PVT LTD                     ..... Respondent
                                            Through: None.


                               CORAM:
                               HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                       ORDER

% 01.04.2022 The Hon'ble Judge is pre-occupied on a Special Division Bench. Re-notify on 17th August 2022.

(BY ORDER) COURT MASTER APRIL 1, 2022 ns Signature Not Verified Digitally Signed By:SUNITA RAWAT Signing Date:02.04.2022 17:26:38