Delhi High Court - Orders
Servotech Electricals Pvt Ltd vs Logix Infrastructure Pvt Ltd on 1 April, 2022
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~A-2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 733/2020 & I.A.11698/2020
SERVOTECH ELECTRICALS PVT LTD ..... Petitioner
Through: Mr. Amit Kumar Dubey, Advocate.
versus
LOGIX INFRASTRUCTURE PVT LTD ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 01.04.2022 The Hon'ble Judge is pre-occupied on a Special Division Bench. Re-notify on 17th August 2022.
(BY ORDER) COURT MASTER APRIL 1, 2022 ns Signature Not Verified Digitally Signed By:SUNITA RAWAT Signing Date:02.04.2022 17:26:38