Section 2(d) in The Orissa Forest Produce (Control of Trade) Act, 1981

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State of Odisha - Subsection

Section 2(d) in The Orissa Forest Produce (Control of Trade) Act, 1981

(d)grower of forest produce means-

(i)in respecter forest produce grown on land owned by any person, the owner of such land; and

(ii)in all other cases the State Government;