Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47] [Entire Act]

Bengal Presidency - Subsection

Section 47(g) in Police Regulations, Bengal , 1943

(g)The Superintendent shall also make once a year for each Sub-divisional headquarters and for each circle, a general inspection of the progress of work in each circle, and shall examine particularly how far the Sub-divisional Police Officer or Circle Inspector has supervised investigations locally, what local knowledge he has acquired and what steps he has taken for the prevention and detection of crime.