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State of Rajasthan - Section

Section 35 in The Rajasthan Brewery Rules, 1972

35. Notice be given when mixing to take place.

- The brewer shall not mix the produce of one brewing with that of another except in store vats or casks, unless he shall have given previous notice in writing to the officer-in-charge. When mixed the brewer shall specify the quantity and gravity of the resultant mixture.