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State of Goa - Section

Section 207 in Goa Prisons Rules, 2006

207. Washing of Clothes.

(1)A prisoner shall wash his clothing at least once a week usually on Sunday morning and his "longoti, underwear" (loin-cloth) daily when having his bath. If necessary the Superintendent may detail a prisoner for the purpose of washing any special portion of prison clothing and the private clothing of such prisoners as are unable to wash them for reasons of health.
(2)Washing of clothes in prison laundry.- A prisoner may if he so desires get his clothes washed at his cost at the prison laundry if there is one in the prison.