Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 1 in The Punjab Disturbed Areas Act, 1983 1. Short title, extent and commencement.- (1)This Act may be called The Punjab Disturbed Areas Act, 1983.(2)It extends to the whole of the State of Punjab.(3)It shall be deemed to have come into force on the 7th day of October, 1983.
