Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Telangana - Subsection Section 46(3) in Telangana Education Act, 1982 (3)Subject to the other provisions of this Act, every order passed under this section shall be final and shall not be questioned in any court of law.
