Allahabad High Court
C/M U.P. Rajkiya Roadways Parivahan ... vs State Of U.P. & Another on 7 July, 2014
Author: Surya Prakash Kesarwani
Bench: Surya Prakash Kesarwani
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 64613 of 2009 Petitioner :- C/M U.P. Rajkiya Roadways Parivahan Nigam & Another Respondent :- State Of U.P. & Another Counsel for Petitioner :- Satya Prakash Counsel for Respondent :- C.S.C.,G.P. Gupta,Samir Sharma Hon'ble Surya Prakash Kesarwani,J.
Dismissed.
For judgment, see my judgment of date passed on the separate sheets of Writ Petition No. 63469 of 2012 Suresh Chandra Vs. State of U.P. through Secretary and others.
Order Date :- 7.7.2014 Dhirendra/Ak