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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(1)(iv) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980

(iv)repayment of any sums borrowed by the Committee, with the sanction of the State Government;