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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(1)(u) in University of Patanjali Act, 2006

(u)which would be covered by UGC and AICTE but university shall have right to start diplomas Certificates etc. in its own subject.