Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 18] [Entire Act] NCT Delhi - Subsection Section 18(i) in Delhi Panchayat Raj Act, 1954 (i)removal of encroachments on public streets, public places and property vested in the Gaon Sabha;
