Madras High Court
S.Manjula Devi … vs The Director on 6 July, 2022
Author: P.D. Audikesavalu
Bench: P.D. Audikesavalu
W.P. No. 22812 of 2016
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 06.07.2022
CORAM
THE HON'BLE MR. JUSTICE P.D. AUDIKESAVALU
W.P. No. 22812 of 2016
S.Manjula Devi … Petitioner
-vs-
1. The Director,
Neyveli Lignite Corporation Ltd.,
Corporate Office, Block – I,
Neyveli – 1.
2. The Executive Director (HR),
Neyveli Lignite Corporation Ltd.,
Corporate Office, Block – I,
Neyveli – 1.
3. A.Arulanathan
4. A.Arularasi ... Respondents
Prayer:- Writ Petition filed under Article 226 of the Constitution of India,
1950, praying to issue a Writ of Mandamus, directing the First and
Respondents to conduct an enquiry and to verify the originality of the
documents given by the said Arularasi, D/o. Ayya Kannu as per the Petitioner's
representation given to the First and Second Respondents dated 23.03.2016.
For Petitioner : Mrs. M. Udaya Bhanu
For Respondents : Mr. F.B.Benjamin George (for R1 & R2)
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W.P. No. 22812 of 2016
ORDER
Heard Mrs. M.Udhaya Bhanu, Learned Counsel for the Petitioner and Mr. F.B.Benjamin George, Learned Counsel for the First and Second Respondents and perused the materials placed on record, apart from the pleadings of the parties.
2. The Writ Petition has been filed for directing the First and Respondents to conduct enquiry and verify the originality of the documents given by the Fourth Respondent in proof of her educational qualification by considering the representation dated 23.03.2016 made by the Petitioner.
3. In the Counter-Affidavit dated 04.01.2019 filed by the First and Second Respondents, it has been stated that the Fourth Respondent had taken voluntary retirement from service and was relieved from the services of the First and Second Respondent on 06.07.2016 and his terminal benefits excluding Performance Linked Incentive (PLI) have been disbursed to her. In view of the same, nothing remains for further consideration in the matter.
4. In fine, the Writ Petition is disposed. No costs. https://www.mhc.tn.gov.in/judis 2/4 W.P. No. 22812 of 2016 06.07.2022 gd Index: Yes/No Note: Issue order copy by 19.07.2022. To
1. The Director, Neyveli Lignite Corporation Ltd., Corporate Office, Block – I, Neyveli – 1.
2. The Executive Director (HR), Neyveli Lignite Corporation Ltd., Corporate Office, Block – I, Neyveli – 1.
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