Section 3(f) in The (Bihar State) Aid to Industries Act, 1956

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State of Bihar - Subsection

Section 3(f) in The (Bihar State) Aid to Industries Act, 1956

(f)the payment of a subsidy for-

(i)in the case of a small scale industry, any purpose connected with the establishment or running or expansion or development of such industry; and

(ii)in the case of any other industry, the conduct of research or the purchase of machinery;