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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Odisha - Subsection

Section 41(6) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

(6)The floor of the canteen shall be made of smooth and impervious material and inside walls shall be lime-washed or colour washed at least once in each year :Provided that the inside walls of the kitchen shall be lime-washed every four months.The precincts of the canteen shall be maintained in a clean and sanitary condition.