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[Cites 0, Cited by 0] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(o) in The Drugs and Cosmetics Rules, 1945

(o)[ The licensee shall comply with the requirements of [Good Laboratory Practices as laid down in Schedule L-I and ] [Inserted by G.S.R. 735, dated 24.6.1988 (w.e.f. 24.6.1988).]["Good Manufacturing Practices" as laid down in Schedule M.] [Inserted by G.S.R. 735, dated 24.6.1988 (w.e.f. 24.6.1988).]