Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(iii) in The Orissa Conduct of Examinations Act, 1988 (iii)indulging in such other activity as is likely to be prejudical to the conduct of such examination or is likely to affect the secrecy thereof:
