Supreme Court - Daily Orders
Diamond & Gem Development Corporation vs Union Of India on 13 May, 2016
Bench: Pinaki Chandra Ghose, Amitava Roy
ITEM NO.43 COURT NO.10 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
13673-13674/2016
(Arising out of impugned final judgment and order dated
01/03/2016 in SCA No. 7532/2015 23/03/2016 in CA No. 2687/2016
23/03/2016 in SCA No. 7532/2015 passed by the High Court Of
Gujarat At Ahmedabad)
DIAMOND & GEM DEVELOPMENT CORPORATION Petitioner(s)
VERSUS
UNION OF INDIA & ORS Respondent(s)
(with appln. (s) for exemption from filing c/c of the impugned
judgment and interim relief and office report)
Date : 13/05/2016 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Mihir Joshi, Sr. Adv.
Mr. Milind Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petitions are dismissed.
(R.NATARAJAN) (SNEH LATA SHARMA)
Court Master Court Master
Signature Not Verified
Digitally signed by
R.NATARAJAN
Date: 2016.05.16
14:46:14 IST
Reason: