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Supreme Court - Daily Orders

Diamond & Gem Development Corporation vs Union Of India on 13 May, 2016

Bench: Pinaki Chandra Ghose, Amitava Roy

  ITEM NO.43                               COURT NO.10                 SECTION IX

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

  Petition(s)   for                   Special   Leave    to   Appeal   (C)       No(s).
  13673-13674/2016

  (Arising out of impugned final judgment and order dated
  01/03/2016 in SCA No. 7532/2015 23/03/2016 in CA No. 2687/2016
  23/03/2016 in SCA No. 7532/2015 passed by the High Court Of
  Gujarat At Ahmedabad)

  DIAMOND & GEM DEVELOPMENT CORPORATION                                Petitioner(s)

                                                  VERSUS

  UNION OF INDIA & ORS                                                 Respondent(s)



  (with appln. (s) for exemption from filing c/c of the impugned
  judgment and interim relief and office report)


  Date : 13/05/2016                   These petitions were called on for hearing
                                      today.

  CORAM :
                           HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
                           HON'BLE MR. JUSTICE AMITAVA ROY

  For Petitioner(s)                   Mr. Mihir Joshi, Sr. Adv.
                                      Mr. Milind Kumar, AOR

  For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

The Special Leave Petitions are dismissed.




                      (R.NATARAJAN)                               (SNEH LATA SHARMA)
                       Court Master                                  Court Master
Signature Not Verified

Digitally signed by
R.NATARAJAN
Date: 2016.05.16
14:46:14 IST
Reason: